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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(d) in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962

(d)'Continues Service' means uninterrupted service and includes periods of leave on average pay, and of service preceding and following the period of extra-ordinary leave, but not the period of extra-ordinary leave.