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[Cites 0, Cited by 0] [Section 162(1)] [Section 162] [Entire Act]

State of Gujarat - Subsection

Section 162(1)(a) in The Gujarat Panchayats Act, 1993

(a)perform all the functions and exercise all the powers specifically imposed or conferred upon him by or under this Act, or under any law for the time being in force; and