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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Educational Institutions (Regulation of Admissions and Prohibition of Capitation Fee) Act, 1983

1. Short title, commencement and application.

(1)This Act may be called the Andhra Pradesh Educational Institutions (Regulation of Admissions and Prohibition of Capitation Fee) Act, 1983.
(2)It shall be deemed to have come into force on 30th October, 1983.
(3)It shall apply to all educational institutions.