Section 1(3) in Maharashtra Land Revenue Code, 1966
(3)It shall come into force in the whole of the State of Maharashtra, on such date [15th August, 1967 (vide G. N., F. D., No. UNF. 1067-R, dated 11th August, 1967)], as the State Government may, by notification in the Official Gazette, appoint and different dates may be appointed for different provisions.
