Section 55 in Management and Working of the Forests
55. Absentee Statement.
- The State Government having declared that the Subordinate Forest and Office establishments of the several Forest divisions with the exception of Forest Guards should be treated as on a provincial scale for purposes of audit, the Accountant-General has introduced the forms of Absentee statements prescribed in Article 66 of Civil Account Code. (See Note to Article 54 of Forest Account Code.)
