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State of Odisha - Section

Section 21 in The Orissa Khadi and Village Industries Board Regulations, 1960

21. Seniority.

- The relative seniority of employees in any grade shall be determined according to the dates of continuous appointment to that grade. Employees promoted on the same date shall keep the position inter se which they held in the lower grade from which they were promoted. Seniority of persons appointed from outside at the same time shall be determined according to the order of merit or preference indicated at the time of selection for appointment.