Patna High Court - Orders
Ram Nath Yadav & Ors vs Gopal Yadav & Ors on 2 April, 2013
Author: Chakradhari Sharan Singh
Bench: Sharan Singh, Chakradhari Sharan Singh
Patna High Court SA No.55 of 2011 (5) dt.02-04-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Second Appeal No.55 of 2011
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Ram Nath Yadav & Ors
.... .... Appellant/s
Versus
Gopal Yadav & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Awadh Bihari Ojha
For the Respondent/s :
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
5 02-04-2013No one appears on behalf of the appellants.
Let the deficit court fee stamp as pointed out by the Stamp Reporter dated 23.03.2013 be filed within four from today, failing which the memo of appeal shall stand rejected without further reference to a bench.
(Chakradhari Sharan Singh, J) Saif/-