Chattisgarh High Court
Bharat Aluminium Co. Ltd vs Government Of India 7 Mac/131/2018 Smt. ... on 23 January, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPL No. 12 of 2018
Bharat Aluminium Co.Ltd. Versus Government of India & Ors.
23.01.2018 Shri Abhishek Sinha, Advocate for the petitioner.
Shri Sunil Pillai, Advocate for respective respondent.
List this case before the Bench in which I (P.Sam.Koshy) not a member.
The counsel for the petitioner is given liberty to make a mention before the Additional Registrar Judicial itself for appropriate listing.
Sd/-
(P. Sam Koshy) JUDGE Sumit