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Chattisgarh High Court

Bharat Aluminium Co. Ltd vs Government Of India 7 Mac/131/2018 Smt. ... on 23 January, 2018

                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                WPL No. 12 of 2018

             Bharat Aluminium Co.Ltd. Versus Government of India & Ors.



23.01.2018         Shri Abhishek Sinha, Advocate for the petitioner.

                   Shri Sunil Pillai, Advocate for respective respondent.

List this case before the Bench in which I (P.Sam.Koshy) not a member.

The counsel for the petitioner is given liberty to make a mention before the Additional Registrar Judicial itself for appropriate listing.

Sd/-

(P. Sam Koshy) JUDGE Sumit