Delhi High Court - Orders
Spicejet Limited vs Kal Airways Pvt Ltd & Ors on 17 March, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~57, 58, 59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 42/2019
SPICEJET LIMITED .....Petitioner
Through: Mr. Amit Sibal, Senior Advocate with
Mr. K. R. Sasiprabhu, Mr. Goutham
Shivshankar, Mr. Yasharth Misra and
Mohammed Ilyas, Advs
versus
KAL AIRWAYS PVT LTD & ORS. .....Respondents
Through: Ms. Nandini Gore, Ms. Sonia Nigam,
Ms. Swati Bhardwaj, Mr. Akarsh
Sharma, Advs
+ O.M.P. (COMM) 43/2019
AJAY SINGH .....Petitioner
Through: Mr. Amit Sibal, Senior Advocate with
Mr. K. R. Sasiprabhu, Mr. Goutham
Shivshankar, Mr. Yasharth Misra and
Mohammed Ilyas, Advs
versus
KAL AIRWAYS PVT LTD & ORS. .....Respondents
Through: Ms. Nandini Gore, Ms. Sonia Nigam,
Ms. Swati Bhardwaj, Mr. Akarsh
Sharma, Advs
+ OMP (ENF.) (COMM.) 31/2019
KAL AIRWAYS PVT. LTD. .....Decree Holder
Through: Mr. Jayant Mehta, Senior Advocate
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/03/2026 at 21:29:11
with Ms. Nandini Gore, Ms. Sonia
Nigam, Ms. Swati Bhardwaj & Mr.
Akarsh Sharma, Advs
versus
M/S SPICEJET LTD. & ANR. .....Judgement Debtors
Through: Mr. Amit Sibal, Senior Advocate with
Mr. K. R. Sasiprabhu, Mr. Goutham
Shivshankar, Mr. Yasharth Misra and
Mohammed Ilyas, Advs
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 17.03.2026 I.A. 6733/2026, I.A. 6735/2026 in O.M.P. (COMM) 42/2019 I.A. 6746/2026 & I.A. 6807/2026 in O.M.P. (COMM) 43/2019 EX.APPL.(OS) 346/2026 in OMP (ENF.) (COMM.) 31/2019 List on 18.03.2026 in the Supplementary List.
SUBRAMONIUM PRASAD, J MARCH 17, 2026 hsk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/03/2026 at 21:29:11