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Delhi High Court - Orders

Spicejet Limited vs Kal Airways Pvt Ltd & Ors on 17 March, 2026

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~57, 58, 59
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (COMM) 42/2019
                                    SPICEJET LIMITED                                                                        .....Petitioner
                                                                  Through:            Mr. Amit Sibal, Senior Advocate with
                                                                                      Mr. K. R. Sasiprabhu, Mr. Goutham
                                                                                      Shivshankar, Mr. Yasharth Misra and
                                                                                      Mohammed Ilyas, Advs

                                                                  versus

                                    KAL AIRWAYS PVT LTD & ORS.                                                      .....Respondents
                                                                  Through:            Ms. Nandini Gore, Ms. Sonia Nigam,
                                                                                      Ms. Swati Bhardwaj, Mr. Akarsh
                                                                                      Sharma, Advs

                          +         O.M.P. (COMM) 43/2019
                                    AJAY SINGH                                                                             .....Petitioner
                                                                  Through:            Mr. Amit Sibal, Senior Advocate with
                                                                                      Mr. K. R. Sasiprabhu, Mr. Goutham
                                                                                      Shivshankar, Mr. Yasharth Misra and
                                                                                      Mohammed Ilyas, Advs

                                                                  versus

                                    KAL AIRWAYS PVT LTD & ORS.                                                      .....Respondents
                                                                  Through:            Ms. Nandini Gore, Ms. Sonia Nigam,
                                                                                      Ms. Swati Bhardwaj, Mr. Akarsh
                                                                                      Sharma, Advs

                          +         OMP (ENF.) (COMM.) 31/2019
                                    KAL AIRWAYS PVT. LTD.                                                         .....Decree Holder
                                                                  Through:            Mr. Jayant Mehta, Senior Advocate




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/03/2026 at 21:29:11
                                                                                       with Ms. Nandini Gore, Ms. Sonia
                                                                                      Nigam, Ms. Swati Bhardwaj & Mr.
                                                                                      Akarsh Sharma, Advs

                                                                  versus

                                    M/S SPICEJET LTD. & ANR.                                                 .....Judgement Debtors
                                                                  Through:            Mr. Amit Sibal, Senior Advocate with
                                                                                      Mr. K. R. Sasiprabhu, Mr. Goutham
                                                                                      Shivshankar, Mr. Yasharth Misra and
                                                                                      Mohammed Ilyas, Advs

                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                   ORDER

% 17.03.2026 I.A. 6733/2026, I.A. 6735/2026 in O.M.P. (COMM) 42/2019 I.A. 6746/2026 & I.A. 6807/2026 in O.M.P. (COMM) 43/2019 EX.APPL.(OS) 346/2026 in OMP (ENF.) (COMM.) 31/2019 List on 18.03.2026 in the Supplementary List.

SUBRAMONIUM PRASAD, J MARCH 17, 2026 hsk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/03/2026 at 21:29:11