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State of Uttar Pradesh - Section

Section 360 in The General Rules (Civil), 1957

360. Instructions for entry in the day-book.

- Entries in columns 12 to 14 of the disbursement side of the day-book shall be made daily from the acquittance rolls ; and in column 15 from the office copy of the travelling allowance bill-book; reference being given to the several items paid on the day for which entry is made, but the daily total only being entered. The entry in column 16 shall be the dally total shown by the stationery register. The entry in column 17 shall be :-
(1)the daily total of entries in the register of contingent charges in the case of outlying subordinate Munsifs ;
(2)the daily total of entries in the register of contingent charges for all courts at headquarters minus any entry in column "Fixed stationery allowance of District Court" in the case of a District Court. The entries in column 18 shall be the miscellaneous receipts remitted to the treasury; a sufficient account of the occasional sums received under this head shall be entered in this column, to avoid the necessity for a separate register.