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Union of India - Section

Section 1914 in The National Environment Appellate Authority (Salary, Allowances And Conditions Of Service Of Chairperson And Vice-Chairperson) Rules, 1998

1914.

G.S.R. 190 (E) dated 20th April, 1998. - In exercise of the powers conferred by sub-section (1) and Cl. (b) of sub-section (2) of Section 22 of the National Environment Appellate Authority Act, 1997 (No. 22 of 1997), the Central Government hereby makes the following rules, namely :-