Section 73(2) in The West Bengal Factories Rules, 1958
(2)[ The lunch rooms shall-(a)conform to the requirements laid down in clauses (a) to (1) of sub-rule (1) and(b)be provided with adequate number of tables with impervious tops for the use of the workers for taking food.]Rule 74 to 77 prescribed under sub-section (3) of section 48 [and section 112] [Inserted by the West Bengal Factories (Amendment) Rules, 1991][Inserted by the West Bengal Factories (Amendment) Rules, 1991]
