Section 9(1)(b) in The State Of Nagaland Act, 1962

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

(b)in the First Schedule to the Representation of the People Act, 1950 (43 of 1950).

(i)the entry "25. Naga Hills-Tuensang Area......1" shall be omitted;

(ii)entries 16 to 24 shall be re-numbered as entries 17 to 25;

(iii)after entry 15, the following entry shall be inserted, namely:--

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