Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 65 in The Port Rules for the Port Of Visakhapatnam 65. Children under 15 years of age shall not be employed within the limits of the Port of Vishakhapatnam upon the handling of goods. (xii)Licensing of stevedores at the Port of Vishakhapatnam
