Punjab-Haryana High Court
Sanjeev vs Bhupender Singh And Another on 18 May, 2018
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Date of decision: 18.05.2018
COCP No.1588 of 2018
Sanjeev ...Petitioner
Vs.
Bhupender Singh & another ...Respondents
CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. Mazlish Khan, Advocate, for the petitioner.
RAJIV NARAIN RAINA, J. (ORAL)
Having heard learned counsel for the petitioner, no contempt is made out on the face of the letter dated 01.05.2018 (Annex P-3).
Accordingly, the petition is dismissed.
18.05.2018 [RAJIV NARAIN RAINA]
Vimal JUDGE
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
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