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Punjab-Haryana High Court

Sanjeev vs Bhupender Singh And Another on 18 May, 2018

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                         Date of decision: 18.05.2018

                                         COCP No.1588 of 2018

Sanjeev                                                     ...Petitioner

                                   Vs.

Bhupender Singh & another                                   ...Respondents

CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA

Present:     Mr. Mazlish Khan, Advocate, for the petitioner.

RAJIV NARAIN RAINA, J. (ORAL)

Having heard learned counsel for the petitioner, no contempt is made out on the face of the letter dated 01.05.2018 (Annex P-3).

Accordingly, the petition is dismissed.



18.05.2018                                        [RAJIV NARAIN RAINA]
Vimal                                                    JUDGE

             Whether speaking/reasoned:                Yes/No
             Whether Reportable:                       Yes/No




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