Bombay High Court
Narayan Gajmal Gavale Died Thr Lrs ... vs The Special Land Acquisition Officer, ... on 31 August, 2018
Author: P.R.Bora
Bench: P.R.Bora
{1} 904 CA 8897 of 2010 & ors.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
904 CIVIL APPLICATION NO. 8897 OF 2010
IN FAST/6901/2010
ASHOK BABAN SAWANT AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
905 CIVIL APPLICATION NO. 7943 OF 2014
IN FAST/12692/2014 WITH CA/7944/2014 IN
FAST/12847/2014 WITH CA/7946/2014 IN FAST/12709/2014
WITH CA/7947/2014 IN FAST/12713/2014
...
906 CIVIL APPLICATION NO. 2655 OF 2015
IN FAST/18367/2014
...
907 CIVIL APPLICATION NO. 14969 OF 2015
IN FAST/13281/2014 WITH CA/14968/2015 IN
FAST/13281/2014 WITH CA/14971/2015 IN
FAST/13430/2014 WITH CA/14972/2015 IN
FAST/13369/2014
...
908 CIVIL APPLICATION NO. 6673 OF 2016
IN FAST/12274/2016 WITH CA/6674/2016 IN
FAST/12346/2016 WITH CA/6676/2016 IN FAST/12277/2016
...
909 CIVIL APPLICATION NO. 9231 OF 2016
IN FAST/3711/2016
...
910 CIVIL APPLICATION NO. 11866 OF 2016
IN FAST/23090/2016
...
911 CIVIL APPLICATION NO. 16574 OF 2016
IN FAST/19338/2016
...
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{2} 904 CA 8897 of 2010 & ors.
912 CIVIL APPLICATION NO. 16577 OF 2016
IN FAST/19334/2016
...
913 CIVIL APPLICATION NO. 595 OF 2017
IN FAST/19336/2016
...
914 CIVIL APPLICATION NO. 755 OF 2017
IN FAST/31401/2016
...
915 CIVIL APPLICATION NO. 3023 OF 2017
IN FAST/21373/2016
...
916 CIVIL APPLICATION NO. 6666 OF 2017
IN FAST/38384/2016 WITH CA/6688/2017 IN
FAST/38379/2016
...
917 CIVIL APPLICATION NO. 6677 OF 2017
IN FAST/38439/2016
...
Advocates for applicants/ appellants in respective matters
are present.
...
CORAM : P.R.BORA, J.
DATE: 31st August, 2018 PER COURT:- 1 On request of learned Counsel for the applicants, by way of last
chance, the matters stand adjourned to 14.09.2018, to submit the undertaking by the applicants as directed by this Court.
2 If no such undertaking is submitted in the given period, the
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{3} 904 CA 8897 of 2010 & ors.
order passed by this Court shall stand automatically revoked.
3 Stand over to 14.09.2018.
(P.R.BORA) JUDGE SPT ::: Uploaded on - 03/09/2018 ::: Downloaded on - 05/09/2018 00:06:57 :::