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Bombay High Court

Narayan Gajmal Gavale Died Thr Lrs ... vs The Special Land Acquisition Officer, ... on 31 August, 2018

Author: P.R.Bora

Bench: P.R.Bora

                                 {1}            904 CA 8897 of 2010 & ors.

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD
                                  
              904 CIVIL APPLICATION NO. 8897 OF 2010
                         IN FAST/6901/2010

                  ASHOK BABAN SAWANT AND ANOTHER
                                VERSUS
                THE STATE OF MAHARASHTRA AND ANOTHER
                                  ...

        905 CIVIL APPLICATION NO. 7943 OF 2014
        IN FAST/12692/2014 WITH CA/7944/2014 IN
 FAST/12847/2014 WITH CA/7946/2014 IN FAST/12709/2014
         WITH CA/7947/2014 IN FAST/12713/2014
                           ...

              906 CIVIL APPLICATION NO. 2655 OF 2015
                         IN FAST/18367/2014
                                  ...

             907 CIVIL APPLICATION NO. 14969 OF 2015
             IN FAST/13281/2014 WITH CA/14968/2015 IN
              FAST/13281/2014 WITH CA/14971/2015 IN
              FAST/13430/2014 WITH CA/14972/2015 IN
                         FAST/13369/2014
                                ...

        908 CIVIL APPLICATION NO. 6673 OF 2016
        IN FAST/12274/2016 WITH CA/6674/2016 IN
 FAST/12346/2016 WITH CA/6676/2016 IN FAST/12277/2016
                           ...

              909 CIVIL APPLICATION NO. 9231 OF 2016
                         IN FAST/3711/2016
                                 ...

             910 CIVIL APPLICATION NO. 11866 OF 2016
                        IN FAST/23090/2016
                                 ...

             911 CIVIL APPLICATION NO. 16574 OF 2016
                        IN FAST/19338/2016
                                 ...




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                                      {2}                904 CA 8897 of 2010 & ors.

             912 CIVIL APPLICATION NO. 16577 OF 2016
                        IN FAST/19334/2016
                                 ...

               913 CIVIL APPLICATION NO. 595 OF 2017
                         IN FAST/19336/2016
                                  ...

               914 CIVIL APPLICATION NO. 755 OF 2017
                         IN FAST/31401/2016
                                  ...

              915 CIVIL APPLICATION NO. 3023 OF 2017
                         IN FAST/21373/2016
                                  ...

              916 CIVIL APPLICATION NO. 6666 OF 2017
              IN FAST/38384/2016 WITH CA/6688/2017 IN
                          FAST/38379/2016
                                 ...

              917 CIVIL APPLICATION NO. 6677 OF 2017
                         IN FAST/38439/2016

                                   ...
       Advocates for applicants/ appellants in respective matters
                              are present.
                                   ... 

                                            CORAM : P.R.BORA, J. 
                                            DATE:     31st August, 2018 

 PER COURT:-

 1        On request of learned Counsel for the applicants, by way of last

chance, the matters stand adjourned to 14.09.2018, to submit the undertaking by the applicants as directed by this Court.




 2        If no such undertaking is submitted in the given period, the




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                                                     {3}           904 CA 8897 of 2010 & ors.

order passed by this Court shall stand automatically revoked.

3 Stand over to 14.09.2018.

(P.R.BORA) JUDGE SPT ::: Uploaded on - 03/09/2018 ::: Downloaded on - 05/09/2018 00:06:57 :::