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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(4) in Haryana Rural Employment Guarantee Scheme, 2007

(4)The District Programme Coordinator shall examine the plan proposals of all the Gram Panchayats with reference to financial commitment and technical feasibility. He shall consolidate all the block plan into the District Plan. The exercise of approval of annual action plan shall be completed by the end of February each year.