Bombay High Court
Awaaz-E-Niswaan Thorugh Saira Bano ... vs The State Of Maharashtra And Ors on 17 July, 2019
Bench: S.C. Dharmadhikari, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
APPLICATION IN CR. PIL NO. 7 OF 2019
In
PUBLIC INTEREST LITIGATION STAMP NO. 46 OF 2018
Awaaz-e-niswaan Thorugh Saira Bano Hussain ....Applicant
Arab And Ors
V/S
The State Of Maharashtra And Ors ....Respondent
WITH PUBLIC INTEREST LITIGATION STAMP NO. 46 OF 2018 Narsima Charitable Trust ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent CORAM : S.C. DHARMADHIKARI & SANDEEP KASHINATH SHINDE, JJ DATE : 17th July, 2019 P.C. :
Due to paucity of time the matter is adjourned for admission. Ad-interim relief if any to continue till then. Stand over to 07/08/2019.
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