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Bombay High Court

Awaaz-E-Niswaan Thorugh Saira Bano ... vs The State Of Maharashtra And Ors on 17 July, 2019

Bench: S.C. Dharmadhikari, Sandeep Kashinath Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

      APPLICATION IN CR. PIL NO. 7 OF 2019
                       In
PUBLIC INTEREST LITIGATION STAMP NO. 46 OF 2018

 Awaaz-e-niswaan Thorugh Saira Bano Hussain                ....Applicant
 Arab And Ors
             V/S
 The State Of Maharashtra And Ors                       ....Respondent

WITH PUBLIC INTEREST LITIGATION STAMP NO. 46 OF 2018 Narsima Charitable Trust ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent CORAM : S.C. DHARMADHIKARI & SANDEEP KASHINATH SHINDE, JJ DATE : 17th July, 2019 P.C. :

Due to paucity of time the matter is adjourned for admission. Ad-interim relief if any to continue till then. Stand over to 07/08/2019.
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