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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Manipur - Subsection

Section 19(1)(c) in The Manipur University Act, 1980

(c)the management of colleges and institutions maintained by the University ; and the extension of University teaching in any suitable centre within the State by means of University extension lectures or other methods ;