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Orissa High Court

Biswajit Panda vs Opsc .... Opposite Party on 17 October, 2022

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P.(C) No. 10399 of 2020

               Biswajit Panda                       ....                      Petitioner
                                                           Mr. S.K. Pradhan, Advocate
                                               -Versus -
               OPSC                                  ....                Opposite Party
                                                                 Mr. P.K. Pasayat, Adv.


                           CORAM:
                             JUSTICE SASHIKANTA MISHRA

ORDER_ 17.10.2022 Order No. 1. This matter is taken up through hybrid mode.

04.

2. Mr. P.K. Pasayat, learned counsel appearing for OPSC has filed requisition submitted by the Government for recruitment to the post of Asst. Agriculture Engineer Group-B on 04.07.2014 and 12.02.2019. The same be kept on record. Copy of the requisition be served upon the learned counsel for the petitioner.

3. List this matter on 14th November, 2022.

(Sashikanta Mishra) Judge A.K. Rana Page 1 of 1