Orissa High Court
Biswajit Panda vs Opsc .... Opposite Party on 17 October, 2022
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 10399 of 2020
Biswajit Panda .... Petitioner
Mr. S.K. Pradhan, Advocate
-Versus -
OPSC .... Opposite Party
Mr. P.K. Pasayat, Adv.
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER_ 17.10.2022 Order No. 1. This matter is taken up through hybrid mode.
04.
2. Mr. P.K. Pasayat, learned counsel appearing for OPSC has filed requisition submitted by the Government for recruitment to the post of Asst. Agriculture Engineer Group-B on 04.07.2014 and 12.02.2019. The same be kept on record. Copy of the requisition be served upon the learned counsel for the petitioner.
3. List this matter on 14th November, 2022.
(Sashikanta Mishra) Judge A.K. Rana Page 1 of 1