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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(2) in Jharkhand Minor Mineral (Auction) Rules, 2017

(2)The performance security provided through bank guarantee in the format as specified in Schedule II or through security deposit, may be invoked as per the provisions of-
(i)the Mine Development and Production Agreement and
(ii)the Mining Lease Deed.