Gauhati High Court
Page No.# 1/3 vs The State Of Assam And Anr on 26 June, 2025
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/3
GAHC010152432019
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./774/2019
JAJNESWAR RAJKHOWA AND ANR.
S/O KHARGESWAR RAJKHOWA, R/O. LTG-3(B), SECRETARIAT COMPLES,
RUKMINIGAON, RANGA MANCHA PATH, P.S. DISPUR, DIST- KAMRUP(M),
ASSAM.
2: MD. SOHRABUDDIN AHMED
S/O- LT. KUTUBUDDIN AHMED
R/O- NO. 2 SALBARI
NOONMATI
GUWAHATI-29
P.O. AND P.S. NOONMATI
DIST.- KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND ANR.
REP. BY PP, ASSAM.
2:SMTI NIRMALA SAIKIA
W/O- LT. PADMESWAR SAIKIA
R/O HENGRABARI HOUSING COLONY
DISPUR
GUWAHATI-6
BUILDING NO. 8
E.W.S.- 8
2ND FLOOR
QUARTER NO. 10
P.S.- DISPUR
DIST.- KAMRUP(M)
ASSAM
Advocate for the Petitioner : MR. J I BORBHUIYA, MRS. K H CHOUDHURY,MS F
BEGUM,MR. L MOHAN
Page No.# 2/3
Advocate for the Respondent : PP, ASSAM, MS. S KEMPRAI,MR J CHUTIYA
Linked Case : Crl.Pet./34/2019
JAJNESWAR RAJKHOWA
SON OF - KHARGESWAR RAJKHOWA
R/O- LTG-3(B)
SECRETARIAT COMPLEX
RUKMINIGAON
RANGA MANCHA PATH
POLICE STATION- DISPUR
DISTRICT- KAMRUP(M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND ANR.
REP. BY PP
ASSAM.
2:NIRMALA SAIKIA
W/O- LT. PADMESWAR SAIKIA
RESIDENT OF HENGRABARI HOUSING COLONY
DISPUR
GUWAHATI-6
BUILDING NO. 8
E.W.S.- 8
2ND FLOOR
QUARTER NO. 10
P.S. DISPUR
DISTRICT- KAMRUP(M)
ASSAM.
------------
Advocate for : MR. J I BORBHUIYA
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR.
Page No.# 3/3
:: BEFORE ::
HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA
O R D E R
26.06.2025 Case Diary not received.
List after the ensuing Vacation.
JUDGE Comparing Assistant