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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttarakhand - Subsection

Section 24(1) in Himgiri Zee University Act, 2003

(1)The Finance Committee shall consist of :-
(a)The Vice-Chancellor – Chairman;
(b)The Finance Officer
(c)Principal Secretary/Secretary to the State Government in the Higher Education Department or his nominee not below the rank of Joint Secretary to the State Government;
(d)Such other members as may be prescribed in the statutes.