Bombay High Court
Rakesh Brijmohan Agrawal vs Transcon Skycity Private Limited ( ... on 8 December, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 17715 OF 2023
In
SUITS STAMP NO. 17709 OF 2023
Rakesh Brijmohan Agrawal ....PETITIONER
V/S
Transcon Skycity Private Limited ( Earlier Samta
....RESPONDENT
Builders Private Limited) CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 8th December, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 31/01/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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