Supreme Court - Daily Orders
British Airways Plc vs Commissioner Of Income Tax (Tds)Delhi on 30 June, 2016
ITEM NO.42 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 6968/2015
BRITISH AIRWAYS PLC Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX (TDS)DELHI Respondent(s)
Date : 30/06/2016 This appeal was called on for hearing today.
For Appellant(s) Mr. Aditya Raj Singh,Adv.
Mr. Shekhar Prit Jha,Adv.
For Respondent(s) Ms. S. Usha Reddy,Adv.
Ms. Anil Katiyar,Adv.
Mr. B. V. Balaram Das,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the parties have failed to file the statement of case within the period stipulated under the rules.
The learned counsel for the appellant shall within a period of four weeks file the affidavit of valuation.
List again on 9.8.2016.
(M V RAMESH) Signature Not Verified Registrar MG Digitally signed by SHASHI SAREEN Date: 2016.07.01 15:46:43 IST Reason: