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Himachal Pradesh High Court

State Of H.P. vs . Karamdin & Connected Matters on 23 August, 2023

Author: Virender Singh

Bench: Virender Singh

State of H.P. Vs. Karamdin & connected matters Cr. Appeals No. 191 of 2010, 192 of 2010, 193 of 2010 and 266 of 2010 .

23.8.2023 Present: Mr. Mohinder Zharaick, Addl. A.G. with Ms. Sunaina and Ms. Leena Guleria, Deputy AGs, for the appellant-State. (in all the appeals) Mr. N.K. Thakur, Senior Advocate with Ms. Ritu Singh and Mr. Divya Raj Singh, Advocate, for the respondents. (in all the appeals) of Arguments heard. Judgment reserved. .

rt (Virender Singh) Judge August 23, 2023 (kalpana) ::: Downloaded on - 23/08/2023 20:36:46 :::CIS