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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)On receipt of the sealed question paper packets from the Deputy Conductor, he/she shall check the seals on the same alongwith the signature of the Conductor and the Deputy Conductor.