Bombay High Court
Trident Steel And Engineering Co vs Vallourec And Another on 17 September, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS
LODGING NO. 1002 OF 2018
In
COMMERCIAL APPEAL LODGING NO . 434 OF 2018
Trident Steel And Engineering Co. ....Petitioner
V/S
Vallourec And Another ....Respondent
Mr.Kunal Kanungo i/ b S Venkateshwar And Kunal Kanungo For CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 17th September, 2018 P.C. :
Mentioned at 11.00 a.m. Place the matter on board on 19/09/2018 under caption Urgent Admission.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 17/09/2018 ::: Downloaded on - 18/09/2018 02:01:19 :::