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Bombay High Court

Trident Steel And Engineering Co vs Vallourec And Another on 17 September, 2018

Bench: S.C. Dharmadhikari, B.P. Colabawalla

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS
                  LODGING NO. 1002 OF 2018
                            In
        COMMERCIAL APPEAL LODGING NO . 434 OF 2018

       Trident Steel And Engineering Co.                        ....Petitioner
                    V/S
       Vallourec And Another                                 ....Respondent

Mr.Kunal Kanungo i/ b S Venkateshwar And Kunal Kanungo For CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 17th September, 2018 P.C. :

Mentioned at 11.00 a.m. Place the matter on board on 19/09/2018 under caption Urgent Admission.
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