Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 39] [Entire Act] Union of India - Section Section 105 in The Representation of the People Act, 1951 105. Orders of the Tribunal to be final and conclusive.— Repealed by the Representation of the People (Second Amendment) Act, 1956 (27 of 1956), section 58 (w.e.f. 28-8-1956).
