Delhi High Court - Orders
Kamal Pathak vs Union Of India And Anr on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~104
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9991/2018 & CM 38938/2018
KAMAL PATHAK ..... Petitioner
Through Mr Pankaj Jain, Advocate.
versus
UNION OF INDIA AND ANR ..... Respondents
Through Ms Amrita Prakash, CGSC.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv