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[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

State of Gujarat - Subsection

Section 118(2)(xiv) in The Gujarat Town Planning and Urban Development Act, 1976

(xiv)the particulars to be submitted alongwith the layout plan for the subdivision of a plot or the making or laying out of a private street on such plot under sub-section (1) of Section 34;