Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Indian Reserve Forces Act, 1888 2. [ Division of Reserve Forces into Regular and Supplementary Reserves [ Substituted by Act 12 of 1931, S.2, for S.2.] .-The Indian Reserve Forces shall consist of the Regular Reserve and the Supplementary Reserve.]
