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State of Madhya Pradesh - Section

Section 40 in The M.P. Janpad Panchayats (Accounts) Rules, 1999

40. Pay Hills.

- A separate register shall be maintained for the monthly salary bills and arrears hills prepared for the employees of the Janpad Panchayat in Form No. JP-11. Every pay bill shall be verified, certified and passed for payment by the Chief Executive officer or officer nominated by him.