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State of Madhya Pradesh - Section

Section 54 in The M.P. Cinemas (Regulation) Rules, 1972

54. Leads to battens etc.

- The leads to battens and movable lengths shall be specially guarded particularly at the points where they join on to the battens and movable lengths and a sufficient length shall be allowed to prevent the leads receiving any injury through any movement of the battens. This part of the leads shall be protected by stout canvas hose properly fixed and the battens shall be suspended by at least three ropes.