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[Cites 0, Cited by 0] [Section 60E] [Entire Act]

State of Punjab - Subsection

Section 60E(2) in The Punjab Land Revenue Act, 1887

(2)When land-revenueis revised as a result of general or special assessment in any assessment circle the additional land-revenuelevied under this Chapter shall cease to be so leviable in that assessment circle.