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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Goa - Subsection

Section 36(10) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(10)He/She shall collect from the paper-setters, fair copies of the papers drawn, stencils cut, model answers, criteria for evaluation, marking scheme and separately seal these in the envelopes with identical marks, supplied by the Secretary for each set of the papers. The identical marks superscribed on the envelopes shall be kept secret by the CPSP.