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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(1)(b) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(b)any matter in respect of the constitution of the Board or any Committee or other body to be constituted under this Act;