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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(d) in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964

(d)"grower of tendu leaves" means,-
(i)in respect of tendu plants grown in areas as may, from time to time, be constituted as reserved for protected forests under the Indian Forest Act, 1927 (No. 16 of 1927), the State Government; and
(ii)in respect of tendu plants grown in areas not covered under (i) above,-