Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Karnataka - Subsection Section 105(3) in Karnataka Maritime Board Act, 2015 (3)The Chief Executive officer of the Board as the Government may appoint in this behalf shall act as Secretary to the Committee.