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[Cites 0, Cited by 0] [Section 332] [Entire Act]

Union of India - Subsection

Section 332(5) in Constitution of India, 1950

(5)The constituencies for the seats reserved for any autonomous district of Assam shall not comprise any area outside that district [* * *] [Certain words omitted by the North-Eastern Areas (reorganisation) Act, 1971 (81 of 1971) Section 71 (w.e.f. 21.1.1972).].