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Bombay High Court

Omprakash Gopalkrishna Khandelwal And ... vs The State Of Maharashtra And Others on 13 February, 2019

Author: A. M. Dhavale

Bench: S. V. Gangapurwala, A. M. Dhavale

                               (1)                          73-wp-7496-2018




          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                   72 WRIT PETITION NO.7496 OF 2018

 OMPRAKASH GOPALKRISHNA KHANDELWAL & ORS.
                                     ..PETITIONERS

                  VERSUS

 THE STATE OF MAHARASHTRA AND OTHERS ..RESPONDENTS
                        ...
 Mr. J. R. Shah, Advocate for the Petitioner.
 Mr. P. S. Patil, AGP for Respondents-State.
 Mr. Ravindra C. Misal h/f Mr. Amol S. Sawant,
 Advocate for Respondent Nos.3 and 4.
                                     ...

                                CORAM : S. V. GANGAPURWALA &
                                        A. M. DHAVALE, JJ.

DATED : 13th FEBRUARY, 2019. PER COURT:-

1. An adjournment is sought on behalf of Mr. Sawant, learned counsel for respondent nos.3 and 4.
2. Stand over to 13.03.2019.
3. The learned A.G.P. shall also file reply by the next date.

(A. M. DHAVALE) (S. V. GANGAPURWALA) JUDGE JUDGE Devendra/February-19 ::: Uploaded on - 15/02/2019 ::: Downloaded on - 15/02/2019 23:38:59 :::