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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(3) in The Gujarat Technological University Act, 2007

(3)The accounts of the University shall be audited every year by an auditor, who shall be the Chartered Accountant, as defined in the Chartered Accountant Act, 1949 (XXXVIII of 1949) or a firm of Chartered Accountant, to be appointed by the Board.