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[Cites 0, Cited by 0] [Section 451B(3)] [Section 451B] [Entire Act]

Union of India - Subsection

Section 451B(3)(b) in Indian Telegraph Rules, 1951

(b)Concessional Charges.- The charges for Speed Trunk Calls [between any two Short Distance Charging Centres of two Long Distance Charging Centres not being situated within a radial distance of 50 kms. shall be reduced by 50% of the charges specified in Cl. (a) above.
(i)on all Sundays and National Holidays; and
(ii)between 00 hrs, and 05 hrs and 22 hrs and 24 hrs. on other days.