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State of Uttar Pradesh - Section

Section 6 in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

6. Nominal member.

- Besides the members mentioned in bye- laws No.5,there may be nominal members also. The nominal membership shall be open to any person competent to a contract and having business dealings or any sort of contractual relationship with the Federation. Nominal members shall pay an admission fee of Rs.100 which shall be non-refundable. Nominal members shall have no right to vote in the affairs of the Federation or to seek election to any office under the Federation nor shall they have any right to claim share in the profit of the Federation.