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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(iv) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

(iv)the occasional sale to the Board, up to a value not exceeding ten thousand rupees in any one year of any article in which he or the . company regularly trades.