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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(4) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(4)In all suits and other legal proceedings by or against the University, the pleadings shall be verified and signed by the Registrar and all processes in such suit and proceedings shall be issued to, and served on him.