Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 607] [Entire Act]

Bengal Presidency - Subsection

Section 607(c) in Police Regulations, Bengal , 1943

(c)Copies of first reports only in all serious cases mentioned in (ii) shall be submitted in duplicate by the Superintendent of Railway Police direct to the Inspector-General.