Punjab-Haryana High Court
Vinod Kumar vs Jitender @ Tinku on 13 September, 2018
229
CRM-A-1483-MA-2014 (O & M)
Vinod Kumar VS Jitender @ Tinku
Present: Ms. Monika Singh, Advocate for
Mr. A.K.Gahlawat, Advocate,
for the applicant.
None for the respondents.
*****
Heard.
Leave Granted. Main Appeal:
Notice of motion for 23.10.2018.
13.09.2018 (INDERJIT SINGH) parveen kumar JUDGE 1 of 1 ::: Downloaded on - 14-10-2018 07:34:52 :::