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[Cites 0, Cited by 0] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(2) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(2)Where dock workers are exposed to skin contamination by poisonous, infection or irritation substances or oil, grease or dust, adequate number of shower-baths enclosed in individual compartments, with entrances suitably screened shall be provided.