Section 9(2)(a) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

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State of Goa - Subsection

Section 9(2)(a) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(a)

(i)he should possess a Second Class Master's degree or Diploma in Higher Education of a recognised University in Arts, or Science and Bachelor's degree in Education with experience both in teaching and administration of not less than 15 years; and

(ii)he should have held a responsible post not below the rank of Education Inspector or its equivalent under the Directorate of Education of any State Government or Union Territory Administration, for not less than five years, or;

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State of Goa - Subsection

Section 9(2)(a) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975